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State of Andhra Pradesh - Section

Section 24 in Andhra Pradesh (Telangana Area) Land Revenue Rules of 1951

24. List of lands relinquished.

- The Village Officers shall affix to the Chavidi of the village, a list of all lands relinquished in the month of April for information of persons who may apply for the grant of the relinquished lands. The list shall be kept affixed to the Chavidi till the 15 of May when a copy thereof shall be sent to the Tahsildar with a certificate of five respectable persons to the effect that the list was kept affixed to the Chavidi.