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[Cites 0, Cited by 17] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(2) in The Maintenance And Welfare Of Parents And Senior Citizens Act, 2007

(2)Where any senior citizen has a right to receive maintenance out of an estate and such estate or part thereof is transferred, the right to receive maintenance may be enforced against the transferee if the transferee has notice of the right, or if the transfer is gratuitous; but not against the transferee for consideration and without notice of right.