Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 4 in Rules Regulating the Conditions of Sale of Timber from Established Depots 4. No person, who has been prescribed or debarred from bidding for forest contracts, shall while such prohibition is in force, bid at the auction.
