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[Cites 0, Cited by 0] [Section 21(4)] [Section 21] [Entire Act]

State of Gujarat - Subsection

Section 21(4)(vii) in The Centre for Environmental Planning and Technology University Act, 2005

(vii)to examine all proposals relating to revision of pay-scales, upgradation of the scale and those items which are not included in the budget, before they are placed before the Board;