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Delhi High Court - Orders

M/S Capital Land Builders Pvt Ltd vs Anuradha Chowdhary & Ors on 4 February, 2022

Author: Prateek Jalan

Bench: Prateek Jalan

                   $~28 & 29 (2022 Cause List)
                   *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                   +          CM(M) 422/2019 & CM APPL. 11637/2019
                              M/S CAPITAL LAND BUILDERS PVT LTD           ..... Petitioner
                                             Through: Mr. Abhay Pratap Singh, Adv.

                                                           versus

                              ANURADHA CHOWDHARY & ORS                  ..... Respondents
                                             Through: Mr. Ashish Mohan, Mr. Hem
                                                      Kumar & Mr. Arjun Chowdhary,
                                                      Advocates for R-1.
                   +          CM(M) 135/2020
                              ANURADHA CHOWDHRY                              ..... Petitioner
                                             Through: Mr. Ashish Mohan, Mr. Hem
                                                      Kumar & Mr. Arjun Chowdhary,
                                                      Advocates.
                                                  versus
                              CAPITAL LAND BUILDERS & ORS            ..... Respondents
                                           Through: Mr. Abhay Pratap Singh, Adv. for
                                                      R-1.

                   CORAM:
                   HON'BLE MR. JUSTICE PRATEEK JALAN

                                              ORDER

% 04.02.2022 The proceedings in the matter have been conducted through video conferencing.

1. Pursuant to the order of the Court dated 09.11.2021, it is stated that service is complete.

2. Mr. Ashish Mohan, learned counsel, appears on behalf of Ms. Anuradha Chowdhry, who is the respondent No. 1 in CM(M) 422/2019 Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:06.02.2022 23:46:10 CM(M) 422/2019 & 135/2020 Page 1 of 2 and the petitioner in CM(M) 135/2020. Mr. Abhay Pratap Singh, learned counsel, appears for Capital Land Builders Pvt. Ltd. who is the petitioner in CM(M) 422/2019 and the respondent No. 1 in CM(M) 135/2020. None of the other respondents are represented despite service.

3. I am informed that no further pleadings are required to be filed in either of the petitions, which can be argued on the available record.

4. List in the category of 'For Hearing' matters on 25.04.2022.

5. Learned counsel for the parties are requested to file short written submissions not exceeding three pages each alongwith copies of any authorities upon which they wish to rely before the next date of hearing.

PRATEEK JALAN, J FEBRUARY 4, 2022 'pv' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:06.02.2022 23:46:10 CM(M) 422/2019 & 135/2020 Page 2 of 2