Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Odisha - Subsection Section 24(6) in The Orissa Panchayat Samiti Election Rules, 1991 (6)In case of difficulty, the voter shall approach the Presiding Officer who shall assist the voter in inserting the ballot paper into the ballot box.
