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[Cites 0, Cited by 1] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(2) in The Uttar Pradesh Home Guards Adhiniyam, 1963

(2)The initial period during which a home guard may be required to serve shall be three years from the date of his enrolment. This period may be extended with his consent recorded in the prescribed manner.