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[Cites 0, Cited by 0] [Section 153(2)] [Section 153] [Entire Act]

State of Uttar Pradesh - Subsection

Section 153(2)(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(a)the necessary wearing apparel and bedding of the defaulter, his wife and children, and his necessary cooking utensils;