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State of Manipur - Section

Section 58 in The Manipur Highways Act, 1979

58. Powers and duties of police in respect of offences and assistance to highway authorities.

- Every police officer shall forthwith furnish information to the nearest highway authority, or the nearest officer subordinate of the highway authority, of any offence coming to his knowledge which has been committed against this Act or any rule made under this Act, and shall be bound to assist the highway authority and its officers and servants in the exercise of their lawful authority.