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State of Assam - Section

Section 71 in Assam Panchayat Act, 1994

71. Allowances of President, Vice-President & Members.

(1)The allowances of the President Vice-President shall be as may be prescnbed by the Government.
(2)Every member of the Zilla Parishad except the President and the Vice-President shall be entitled to receive, such sitting fee and allowances as may be prescribed by Government.