K.Lakshminarayanan vs The District Collector on 9 January, 2017

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Madras High Court

K.Lakshminarayanan vs The District Collector on 9 January, 2017

Bench: B.Rajendran

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS

				     DATED:   09.01.2017

CORAM:
The Honourable Mr. Justice B.RAJENDRAN

			    WRIT PETITION No.44374 of 2016

K.Lakshminarayanan						... Petitioner     

vs.

1.	The District Collector,
	Krishnagiri District,
	Krishnagiri.

2.	The District Revenue Officer,
	Krishnagiri District,	
	Krishnagiri.

3.	The Sub Collector,
	Hosur,
	Krishnagiri District.

4.	The Tahsildar,
	Shoolagiri Taluk,
	Krishnagiri District.

5.	The Revenue Inspector,
	Uddanapalli,
	Shoolagiri Taluk,
	Krishnagiri District.					... Respondents

	Writ Petition filed under Article 226 of the Constitution of India praying for the issuance of a writ of certiorarified mandamus calling for the records relating to the impugned proceedings of the 2nd respondent passed in Pa.Mu.No.7002/2015/J2, dated 07.10.2016, quash the same and consequently direct the respondents herein to grant necessary patta to the petitioner for the lands situated in the following Survey Fields, viz. -


Survey Field
Extent in Acres
15
3.06
18/1
3.30
31/2
2.90
31/3
3.53
32/3
0.50
32/4
1.77
37/2
0.95
31/4
0.16
32/5
0.67
49/2
6.02
50/1
15.62
58
5.63
27
2.81
									
situated at Seebam Village, Shoolagiri Taluk, Krishnagiri District within a time frame.

	For Petitioner 	:	Mr.S.Vinoth Kumar
	
	For Respondents	:	Mr.S.Rajeswaran,
					Special Government Pleader			
					
O R D E R

Learned counsel for the petitioner seeks permission of this Court to withdraw this Writ Petition with liberty to the petitioner to approach the Civil Court. He has also made an endorsement in the court bundle to that effect.

2. In view of the above, this Writ Petition is dismissed as withdrawn with liberty to the petitioner to approach the Civil Court. No costs. Consequently, connected W.M.P.No.38247 of 2016 is closed.

aeb								09.01.2017    
Note :

Registry is directed to return the original papers to the petitioner.

To:

1. The District Collector, Krishnagiri District, Krishnagiri.

2. The District Revenue Officer, Krishnagiri District, Krishnagiri.

3. The Sub Collector, Hosur, Krishnagiri District.

4. The Tahsildar, Shoolagiri Taluk, Krishnagiri District.

5. The Revenue Inspector, Uddanapalli, Shoolagiri Taluk, Krishnagiri District.

B.RAJENDRAN,J.

(aeb) W.P.No.44374 of 2016 09.01.2017 http://www.judis.nic.in

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