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State of Rajasthan - Section

Section 167 in Rajasthan Land Revenue (Land Records) Rules, 1957

167. Well Statement.

- Well statement will be prepared every fourth year with the quadrennial Jamabandi and the land irrigated by each well in the different years will be entered with the particulars of the year and the crop sown It will be prepared on the basis of the entries in the Khasra Girdawari. Form No. P-29 is prescribed for this purpose The eolumns are self explanatory The purpose of this statement is to judge the irrigation capacity of each well and see that the land classed as Chahi from that well is covered by that capacity or not.