Rajasthan High Court - Jodhpur
Union Of India vs M/S Jain Ceramic Colours And Coating on 14 August, 2018
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Central/excise Appeal No. 158/2017
Union Of India
----Appellant
Versus
M/s Jain Ceramic Colours And Coating
----Respondent
For Appellant(s) : Mr. Vipul Singhvi
For Respondent(s) : Mr. Jagat Tatia
HON'BLE MS. JUSTICE NIRMALJIT KAUR
HON'BLE MR. JUSTICE DINESH MEHTA Order 14/08/2018 Learned counsel for the petitioner prays for time to go through the judgment.
Put up on 05.09.2018, as prayed. No ground is made out for granting any interim relief. Accordingly, the stay application is dismissed. (DINESH MEHTA),J (NIRMALJIT KAUR),J Arvind/25 Powered by TCPDF (www.tcpdf.org)