Telangana High Court
Sarvotham Care Limited vs The Assistant Commissioner Gstst on 1 May, 2025
THE HON'BLE THE ACTING CHIEF JUSTICE SUJOY PAUL
AND
THE HON'BLE SMT. JUSTICE RENUKA YARA
WRIT PETITION Nos.5025, 7244, 11644, 12090, 12095,
12193, 12207, 12214, 12274, 12285, 12324, 12336,
12401,12506,12538,12677 of 2025and WRIT PETITION
No.30102 of 2024
COMMON ORDER:(Per the Hon'ble the Acting Chief Justice Sujoy Paul) Sri A.V.Raghu Ram, Sri V.Veeresham, Sri Gadhamsetty Naga Gouri Shankar, Sri Karthik Ramana Puttam Reddy, Sri Jai Kishan Solanki, Tejprakash Toshniwal, Sri Venkatram Reddy Mantur and M/s.P.V.Prasad Associates, for the petitioners respectively and Sri T.Chaitanya Kiran, learned Counsel representing Sri Swaroop Oorilla, learned Special Government Pleader for State Tax.
2. Regard being had to the similitude of the questions involved, on the joint request of learned counsel for the parties, the matters are analogously heard and decided by this common order.
3. Learned counsel for the petitioners and learned Special Government Pleader for State Tax submitted that since the impugned notice(s) and order(s) are unsigned, the same may be set aside in view of the common order passed in W.P.No.21101 of 2024 & batch, dated 28.02.2025.
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4. Accordingly, the impugned notice(s) and order(s) in these Writ Petitions are set aside. The consequential bank attachment(s), if any, shall also stand revoked. Liberty is reserved to the respondents to issue fresh show cause notice(s)/order(s) in accordance with law and, for undertaking this exercise afresh, the limitation will not be a hurdle for the respondents.
5. The Writ Petitions are disposed of without expressing any opinion on the merits of the case. No order as to costs.
Miscellaneous petitions pending, if any, shall stand closed.
_________________________ SUJOY PAUL, ACJ __________________________ RENUKA YARA, J 01.05.2025 Gvr/nvl 3 THE HON'BLE THE ACTING CHIEF JUSTICE SUJOY PAUL AND THE HON'BLE SMT. JUSTICE RENUKA YARA WRIT PETITION Nos.5025, 7244, 11644,12090, 12095, 12193, 12207, 12214, 12274, 12285, 12324,12336, 12401, 12506, 12538, 12677 of 2025 and WRIT PETITION No.30102 of 2024 (Per the Hon'ble the Acting Chief Justice Sujoy Paul) 01.05.2025 gvr/nvl