Central Information Commission
Dhirender Kumar Sahani vs Mcd on 12 April, 2017
CENTRAL INFORMATION COMMISSION
August Kranti Bhawan, Bhikaji Cama Place,
New Delhi-110066
F. No.CIC/YA/A/2016/000997
Date of Decision : 10.04.2017
Appellant/Complainant : Shri Dhirendra Kumar Sahani
Bihar.
Respondent : CPIO, South Delhi Corporation New
Delhi Information Commissioner : Shri Yashovardhan Azad Order The present appeal was scheduled for 19.04.2017. The Commission is in receipt of a letter dated 04.04.2017 from the appellant wherein he has expressed his satisfaction over information received. Since, the appellant has categorically stated that he does not wish to pursue the present appeal, the same has become infructuous.
The appeal is dismissed as withdrawn.
(Yashovardhan Azad) Information Commissioner Authenticated true copy. Additional copies of orders shall be supplied against application and payment of the charges prescribed under the Act to the CPIO of this Commission.
(R.P.Grover) Designated Officer Copy to:-