Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 28 in The Bombay Weights and Measures Act, 1932 28. [Power of municipalities and district local boards to combine for the purposes of the Act.] - Deleted by Bombay 15 of 1955, Section 18.
