Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Odisha - Subsection Section 4(3) in The Orissa Caste Certificate (for Scheduled Castes and Scheduled Tribes) Rules, 1980 (3)that the person belongs is the State of Orissa and to the area in respect of which the community has been scheduled;
