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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(1)(l) in Chhattisgarh Minerals (Mining, Transportation and Storage) Rules, 2009

(l)"Mining Officer" means Deputy Director (Mineral Administration)/ Mining Officer/Assistant Mining Officer posted in the district as Officer In-charge of mining section ;