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State of Rajasthan - Section

Section 15 in The Rajasthan Land Reforms and Jagir Resumption (Absorption of Jagir Employees) Rules, 1954

15. Verification.

- After verification of service the Collector, Commissioner of the Division or the Departmental Officer concerned shall send the pension statements and other necessary documents to the Accountant General and after his verification sanction pension according to the rules.