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Union of India - Section

Section 1 in International Financial Services Centres Authority (Salary, Allowances and other Terms and Conditions of Service of Chairperson and Members) Rules, 2020.

1. Short title and commencement.

(1)These rules may be called the International Financial Services Centres Authority (Salary, Allowances and other Terms and Conditions of Service of Chairperson and Members) Rules, 2020.
(2)They shall come into force on the date of publication of this notification in the Official Gazette.