Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Telangana - Subsection

Section 24(1)(h) in Jawaharlal Nehru Architecture and Fine Arts University Act, 2008

(h)the classification, the method of appointment and determination of the terms and conditions of service of teachers and other staff of the University;