Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9B] [Entire Act] State of Haryana - Subsection Section 9B(b) in The Punjab Security of Land Tenures Act, 1953 (b)is a widow or minor child of a member of the Armed forces who died while in service;
