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State of Bihar - Section
Section 101 in Management and Working of the Forests
101. Scale of furniture in the residences of Forest Officers.
- The following is the sanctioned scale according to which furniture may be supplied to officers of the Forest Department free of rent, for doing office work in their residence (Government letter No. 1104. R, dated the 3rd February 1931 and Chief Conservator's No. 1148 dated 9th February 1961 to the Government).| Designation of officers | Sanctioned scale |
| Chief Conservator of Forests. | 1 Secretariat table. |
| Dy, Chief Conservator of Forests. | 2 Writing tables. |
| 2 What-not. | |
| 1 Book-shelf. | |
| 1 Chair: revolving. | |
| 1 Chair: easy. | |
| 12 Chairs ordinary. | |
| 1 Teapoy. | |
| 1 Stool. | |
| 1 Almirah. | |
| 1 Waste paper basket. | |
| 1 Stationery Cabinet. | |
| 1 Small Durree. | |
| 1 Iron safe. | |
| 1 Petromax. | |
| Conservator of Forests. | 1 Writing table. |
| 2 What-not. | |
| 3 Chairs. | |
| 1 Book-shelf. | |
| 1 Teapoy. | |
| 1 Almirah. | |
| 1 Waste paper basket. | |
| 1 Small Durree. | |
| Divisional Forest officer (Territorial andnon-territorial). | 1 Writing table. |
| 1 What-not. | |
| 3 Chairs. | |
| 1 Teapoy. | |
| 1 Waste paper basket. |