Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 21 in The Orissa Sports Authorities Act, 1994

21. Guarantee of loans.

- The Government may guarantee in such manner as they think fit the payment of the principal and interest of any loan proposed to be raised by the Sports Authority or any District Authority.