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[Cites 0, Cited by 0] [Section 979] [Entire Act]

Bengal Presidency - Subsection

Section 979(v) in Police Regulations, Bengal , 1943

(v)After noting any defects and pointing them out to the officers concerned the inspecting officer shall proceed to examine the kits. Each officer's kit shall be carefully examined, article by article, and compared with his handbook, a note being made of what is missing and what is required to complete the kit, and whether clothing has lasted a fair time.