Supreme Court - Daily Orders
Nr Portfolio Pvt Ltd vs Cit on 21 April, 2014
hITEM NO.21 COURT NO.2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).7462-7463/2014
(From the judgement and order dated 22/11/2013 in ITA
No.1018/2011,ITA No.1019/2011 of The HIGH COURT OF DELHI AT N.
DELHI)
NR PORTFOLIO PVT LTD Petitioner(s)
VERSUS
CIT Respondent(s)
(With prayer for interim relief and office report )
Date: 21/04/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE R.M. LODHA
HON’BLE MR. JUSTICE KURIAN JOSEPH
For Petitioner(s) Dr. Rakesh Gupta, Adv.
Mr. Rishabh Kapoor, Adv.
Mr. Ambhoj Kumar Sinha,Adv.
Mr. Ashwani Taneja, Adv.
For Respondent(s) Mr. Rupesh Kumar, Adv. for
Mrs Anil Katiyar,Adv.
UPON hearing counsel the Court made the following
O R D E R
Issue notice.
Dasti, in addition to the ordinary process. Connect with S.L.P.(C) No. 1267 of 2013.
(Pardeep Kumar) (Renu Diwan)
AR-cum-PS Court Master