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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Karnataka - Subsection

Section 69(a) in Karnataka Police Act, 1963

(a)to regulate and control the traffic in the streets, to prevent obstructions therein and, to the best of his ability, to prevent infraction of any rule or order made under this Act, or any other law in force for observance by the public in or near the streets;