Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 24 in Rice-Milling Industry (Regulation) Act, 1958 24. Act not to apply to rice mills owned by Government. - The provisions of this Act shall not apply to any rice mill owned by Government.
