Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69(3)] [Section 69] [Entire Act] State of Uttar Pradesh - Subsection Section 69(3)(d) in U.P. Revenue Code, 2006 (d)the payment of any other sum which the State Government may, by general or special order, declare to be an appropriate charge on such fund.