Madhya Pradesh High Court
M/S Khanooja Industries Indore vs In Reference on 28 June, 2018
1
HIGH COURT OF MADHYA PRADESH : BENCH AT INDORE
T. R. Nos.17/2016, 24/2016, 27/2016, 28/2016,
29/2016, 10/2017, 17/2017, 18/2017, 19/2017,
20/2017, 21/2017, 22/2017, 102/2017, 103/2017,
104/2017, 108/2017, 109/2017, 110/2017, 6/2018,
7/2018, 9/2018, 10/2018, 11/2018, 12/2018,
13/2018, 14/2018, 15/2018, 16/2018, 17/2018,
18/2018, 19/2018, 20/2018, 23/2018, 27/2018,
30/2018, 31/2018, 32/2018, 34/2018, 35/2018 and
36/2018.
Indore, Dated:- 28/06/2018
Smt. Archana Kher, learned Deputy Government
Advocate for the State.
Shri Anand Prabhawalkar, learned Counsel for
respondent in T. R. Nos.9.19 and 9.21.
Shri Sumit Neema, learned Senior Counsel with Shri Gagan Tiwari, learned Counsel for appellant in T.R. Nos.9.6, 9.8, 9.15 and 9.16.
Shri Prakhar Karpe, learned Counsel for appellant in T.R. Nos.9.7, 9.9, 9.10, 9.11, 9.26 and 9.27.
Shri Lucky Jain, learned Counsel for appellant in T. R. Nos.9.1, 9.2, 9.3 and 9.4.
It is submitted that in Tax Reference Nos.9.1, 9.2, 9.3 and 9.4 the issues are identical in nature; in Tax Reference Nos.9.5, 9.7. 9.11, 9.26 and 9.27, the issues are identical in nature; in Tax Reference Nos.9.6 and 9.8 the issues are identical in nature; in Tax Reference Nos.9.12, 9.13 and 9.14 the issues are identical in nature; in Tax Reference Nos.9.15, 9.16 and 9.17 the issues are identical in nature; in Tax Reference Nos.9.18 and 9.20 the issues are identical in 2 HIGH COURT OF MADHYA PRADESH : BENCH AT INDORE nature; in Tax Reference Nos.9.19 and 9.21 the issues are identical in nature; in Tax Reference No.9.29, 9.30 and 9.31 the issues are identical in nature; in Tax Reference Nos.9.34 and 9.36 the issues are identical in nature; and in Tax Reference Nos.9.38 and 9.39 the issues are identical in nature and in Tax Reference Nos.9, 9.22, 9.23, 9.24, 9.25, 9.28, 9.32, 9.33, 9.35, 9.37 and 9.40 the issues are different in nature.
Office to examine the matters and prepare paper book and list the matters for analogous hearing in different bunches.
(P. K. Jaiswal) (S. K. Awasthi)
Judge Judge
pp/
Digitally signed by Pankaj
Pandey
Date: 2018.06.28 15:53:36 +05'30'