Calcutta High Court (Appellete Side)
Golam Nobi Quaderi vs The West Bengal Board Of Madrasah ... on 12 February, 2015
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
1 11 12.2.2015
gd W.P. 5243 (W) of 2003
Golam Nobi Quaderi
Vs.
The West Bengal Board of Madrasah Education & Ors.
Since none appears in support of the petition despite the matter having appeared in the warning list, W.P. 5243 (W) of 2003 is dismissed for default.
There will be no order as to costs.
(Sanjib Banerjee, J.) 2