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State of Uttar Pradesh - Section

Section 243 in U.P. Zamindari Abolition and Land Reforms Rules, 1952

243. [ [Substituted by Notification No. U.O. 605/Rajaswa-1-2(8)/75, dated 01.11.1975.]

The fee charged for the issue of a writ of citation to appear shall be rupees two. This fee shall be added to the arrears to which the writ of citation is issued and shall be included in the amount specified therein.]