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[Cites 0, Cited by 0] [Section 86(1)] [Section 86] [Entire Act]

State of Goa - Subsection

Section 86(1)(a) in The Goa, Daman and Diu Town and Country Planning Act, 1974

(a)all sums payable by the Planning and Development Authority under the provisions of this Act, which are not specifically excluded from the costs of the scheme;