Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Odisha - Subsection Section 36(3) in Orissa Zilla Parishad Election Rules, 1994 (3)The Presiding Officer shall record the reason(s) of rejecting the ballot paper on the ballot paper itself and may of this purposes use a seal.
