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Union of India - Section

Section 16 in The Standard of Weights and Measures (Approval of Models) Rules, 1987

16.

Revocation and suspension of certificates to be published- Every order of revocation or suspension of certificate of approval shall be published, as far as may be, in the manner specified in [rule 11] [Substituted by G.S.R. 492(E), dated 24-5-2000 (w.e.f. 8-8-2000). ].