Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Chattisgarh - Subsection Section 33(viii) in Indira Kala Sangit Vishwavidyalaya Act, 1956 (viii)the conduct of examinations including the term of office and manner of appointment and duties of examining bodies, paper setters, examiners and moderators;
