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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(1)(q) in The Gujarat Fire Prevention and Life Safety Measures Act, 2013

(q)"Housing Society" includes all registered residential and non-residential or mixed housing societies, association of owners or co­owners of flat occupancy, building premises and associations of owners as defined under the Gujarat Ownership of Flats Act, 1973 (Gujarat 13 of 1973);