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[Cites 0, Cited by 1] [Section 21(2)] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(2)(b) in Employees Provident Funds Miscellaneous Provisions Act, 1952

(b)the form and the manner in which, and the time within which, an appeal shall be filed before a Tribunal and the fees payable for filing such appeal;