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[Cites 0, Cited by 0] [Section 561(6)] [Section 561] [Entire Act]

State of Uttar Pradesh - Subsection

Section 561(6)(b) in Rules under the United Provinces Excise Act, 1910

(b)The provisional licensee shall be bound to register such number of trees by paying tree-tax and surcharge on them as the Collector think sufficient taken into consideration the bid offered by such licensee.