Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(r) in Madhya Pradesh Investment Region Development and Management Act, 2013

(r)"plot" means a piece of land or premises situated in duly approved layout of the scheme;