Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Tamilnadu - Subsection

Section 34(2)(k) in Tamil Nadu Shops and Establishments Act, 1947

(k)deductions made with the written authorisation of the employed person in furtherance of any savings scheme approved by the [State] [Substituted for 'Province' by the Adaptation Order of 1950] Government for the purchase of securities of the Central or [State] [Substituted for 'Province' by the Adaptation Order of 1950] Government.