Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 72 in The Goa, Housing Board Act, 1968 72. Investment of sinking fund. - All moneys paid into a sinking fund shall, as soon as possible, be invested by the Board-(a)in Government securities; or(b)in securities guaranteed by the Central Government or a State Government.
