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State of Uttar Pradesh - Section
Section 12 in The U.P. Boiler Rules, 1969
12. Fee for copy of registration book.
- Fee for a copy of a registration book containing only particulars and dimensions of the boiler shall be Rs. 10.00. While issuing copies of registration books, copies of official inspection notes shall not be furnished.[13. Fees for out of tour month. - Fees payable for inspection made by an Inspector otherwise than on tour i.e. out of tour month as prescribed in this rule shall be the above amount and halting charge of Rs. 50.00 per day plus travelling expenses which will vary according to the distance from Kanpur to the nearest railway station of the boiler site and will be as under:-Kilometres from Kanpur| Rs. P. | |
| 1 to 100 km. | 100.00 |
| Any additional 50 km. or a part thereof. | 50.00 |
| Month | District |
| January | Lucknow and Sonbhadra. |
| February | Sultanpur, Pratapgarh, Unnao, Mirzapur, Rae Bareli and Kanpur(Dehat). |
| March | Jhansi, Hamirpur, Jalaun, Ghazipur and Lalitpur. |
| April | Varanasi, Azamgarh, Faizabad, Farrukhabad, Mathura, Mau. |
| May | Etawah, Fatehpur, Jaunpur and Moradabad. |
| June | Gonda, Bahraich, Basti, Bijnore, Badaun, Aligarh andSidhanhnagar. |
| July | Saharanpur, Bara Banki, Meerut, Hardoi, Sitapur, Ghaziabadand Haridwar,- |
| August | Bulandshahar, Etah, Agra, Shahjahanpur, Rampur and Firozabad. |
| September | Gorakhpur, Deoria, Ballia, Mahrajganj and Mainpuri. |
| October | Banda, Bareilly, Pilibhit, Kheri and Muzaffarnagar. |
| November | Allahabad, Naini Tal, Almora and Pithoragarh. |
| December | Dehra Dun, Garhwal, Tehri-Garhwal, Chamoli and Uttar Kashi. |