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[Cites 0, Cited by 0] [Section 95] [Entire Act]

Union of India - Subsection

Section 95(1) in The Oil Mines Regulations, 2017

(1)No person shall enter or be permitted to enter any cellar, sump, pit or any confined space or zone "0" hazardous area or the area where a flare has accidentally extinguished unless it has been examined by a competent person and found to be gas free.