Section 6 in The Andhra Pradesh (Andhra Area) Coffee-Stealing Prevention Act, 1878
6. Books to be produced on Police officer's requisition
All books required to be kept by sections 5 and 5-A shall be produced upon the requisition of any police officer not below the rank of an officer in charge of a police station, generally or specially authorised by any Magistrate to require the production of such books.
