Allahabad High Court
U.P. State Industrial Development ... vs Samshad And Others on 22 January, 2010
Author: Sanjay Misra
Bench: Sanjay Misra
Court No. - 19 Civil Misc. Delay Condonation Application No. 206401 of 2003 IN Case :- FIRST APPEAL DEFECTIVE N0. - 1079 of 2003 Petitioner :- U.P. State Industrial Development Corpn. Ltd. Respondent :- Satnshad And Others Petitioner Counsel :- Ashwani K. Misra Hon'ble Sanjay Misra,J.
Issue notice.
Steps be taken within a week by registered post AD. Order Date :- 22.1.2010 Lbm/--