Section 14(1)(c) in Tamil Nadu Entertainments Tax Act, 1939
(c)[***] [Omitted by section 13(1) of the Tamil Nadu Entertainments Tax (Amendment) Act, 2004 (Tamil Nadu Act 38 of 2004), which shall come into force on 4th October 2004. This clause was previously added by section 12(ii) of the Tamil Nadu Entertainments Act (Amendment) Act, 1982 (Tamil Nadu Act 25 of 1982) and the expression 'or' was inserted by section 8(1) of the Tamil Nadu Entertainments Tax (Amendment) Act, 1998 (Tamil Nadu Act 32 of 1998).]