Supreme Court - Daily Orders
The Commissioner Of Income Tax vs M/S Mphasis Ltd on 19 December, 2024
ITEM NO.40 COURT NO.8 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C) NO(S).23931/2023
[ARISING OUT OF IMPUGNED FINAL JUDGMENT AND ORDER DATED 05-12-2022
IN ITA NO. 202/2021 PASSED BY THE HIGH COURT OF KARNATAKA AT
BENGALURU]
THE COMMISSIONER OF INCOME TAX & ANR. PETITIONER(S)
VERSUS
M/S MPHASIS LTD. RESPONDENT(S)
Date : 19-12-2024 This petition was called on for hearing today.
CORAM : HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE NONGMEIKAPAM KOTISWAR SINGH
For Petitioner(s) Mr. N Venkatraman, A.S.G.
Mr. Raj Bahadur Yadav, AOR
Mr. Udai Khanna, Adv.
Mr. Shaurya Rai, Adv.
Mr. Prashant Rawat, Adv.
Mrs. Prerna Dhall, Adv.
For Respondent(s) Mr. Kunal Verma, AOR
UPON hearing the counsel the Court made the following
O R D E R
Adjourned.
List on 20.02.2025.
(B. LAKSHMI MANIKYA VALLI) (DIVYA BABBAR) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by GEETA JOSHI Date: 2024.12.20 19:36:23 IST Reason: