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State of Tamilnadu - Section

Section 42 in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

42. Returns by weighman, broker, measurer, warehouseman.

- Every broker, weighman, measurer, warehouseman shall submit monthly return in Form 25 so as to reach the Head of market on or before 10th day of the succeeding month. The provisions of rule 32 shall, mutatis mutandis, be followed in submitting the return under this rule also.