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State of Rajasthan - Section

Section 20 in The Rajasthan Municipal (Subordinate and Ministerial Service) Rules, 1963

20. Form of application.

- The application shall be made in the form prescribed by the Commission and obtainable from the [Office of the Deputy Director (Regional)] [Substituted by Dated 1-2-1971, Published in Rajasthan Rajpatra (Extraordinary), Part 4-C, dated 22-7-1971] on payment of such fees as the Commission may, from time to time prescribe.